M/S. Good Choice And Another vs State Of U.P.And Another
2022 Latest Caselaw 22379 ALL

Citation : 2022 Latest Caselaw 22379 ALL
Judgement Date : 21 December, 2022

Allahabad High Court

M/S. Good Choice And Another vs State Of U.P.And Another on 21 December, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- APPLICATION U/S 482 No. - 2389 of 2009
 

 
Applicant :- M/S. Good Choice And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Vikrant Rana
 
Counsel for Opposite Party :- Govt. Advocate,Pankaj Bharati
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Case is taken up in the revised call. None appears either on behalf of the applicants or opposite party no.2. However, learned A.G.A. for the State is present.

In view of the above, this application is dismissed for want of prosecution.

Interim order dated 03.02.2009 stands vacated.

Certify this judgment to the lower Court immediately.

Order Date :- 21.12.2022

MN/-

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