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Mohini Devi Charitable Trust And ... vs Union Of India And Others
2022 Latest Caselaw 21816 ALL

Citation : 2022 Latest Caselaw 21816 ALL
Judgement Date : 19 December, 2022

Allahabad High Court
Mohini Devi Charitable Trust And ... vs Union Of India And Others on 19 December, 2022
Bench: Syed Aftab Rizvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- APPLICATION U/S 482 No. - 19324 of 2008
 

 
Applicant :- Mohini Devi Charitable Trust And Others
 
Opposite Party :- Union Of India And Others
 
Counsel for Applicant :- Shakeel Ahmad
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Case is taken up in the revised call. None appears on behalf of the applicants. However, learned A.G.A. for the State is present.

In view of the above, this application is dismissed for want of prosecution.

Interim order dated 04.08.2008 stands vacated.

Certify this judgment to the lower Court immediately.

Order Date :- 19.12.2022

MN/-

 

 

 
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