Rajiv Pandey vs State Of U.P. And 4 Others
2022 Latest Caselaw 21792 ALL

Citation : 2022 Latest Caselaw 21792 ALL
Judgement Date : 19 December, 2022

Allahabad High Court

Rajiv Pandey vs State Of U.P. And 4 Others on 19 December, 2022

Bench: Ashutosh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 20664 of 2022
 

 
Petitioner :- Rajiv Pandey
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Surya Bhan Singh,Ram Kailash Yadav
 
Counsel for Respondent :- C.S.C.,Akhilesh Chandra Srivastava
 

 
Hon'ble Ashutosh Srivastava,J.

Civil Misc. Correction Application No. 2 of 2022:

Heard.

This correction application is allowed.

The judgment/order dated 12.12.2022 stands corrected as follows:-

In the 1st and 12th line of 3rd paragraph and further in the 3rd line of 8th paragraph of order, word "husband" should be read as word "wife".

This order shall be treated as part of order dated 12.12.2022 passed by this Court.

Order Date :- 19.12.2022

Ravi Prakash

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