Vijay Rathi And 3 Others vs State Of U.P. And 3 Others
2022 Latest Caselaw 21316 ALL

Citation : 2022 Latest Caselaw 21316 ALL
Judgement Date : 15 December, 2022

Allahabad High Court

Vijay Rathi And 3 Others vs State Of U.P. And 3 Others on 15 December, 2022

Bench: Ashutosh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 5931 of 2022
 

 
Petitioner :- Vijay Rathi And 3 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Navin Kumar Sharma
 
Counsel for Respondent :- C.S.C.,Archana Singh,Shashi Kant Verma
 

 
Hon'ble Ashutosh Srivastava,J.

Civil Misc. Correction Application No. 3 of 2022:

Heard.

This correction application is allowed.

The judgment/order dated 3.12.2022 stands corrected as follows:-

In the 12th paragraph of order, words "medical exigency" should be read as "spouse posting ground".

This order shall be treated as part of order dated 3.12.2022 passed by this Court.

Order Date :- 15.12.2022

Ravi Prakash

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