Sarnam Singh And 2 Others vs State Of U.P. And Another
2022 Latest Caselaw 21091 ALL

Citation : 2022 Latest Caselaw 21091 ALL
Judgement Date : 14 December, 2022

Allahabad High Court

Sarnam Singh And 2 Others vs State Of U.P. And Another on 14 December, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- APPLICATION U/S 482 No. - 38331 of 2022
 

 
Applicant :- Sarnam Singh And 2 Others
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Vipin Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Learned counsel for the applicants wants to withdraw this application.

Accordingly, the application is dismissed as withdrawn with liberty to the applicants to avail appropriate remedy at appropriate stage.

Registry is directed to return certified copy of impugned judgment to the applicants after accepting xerox of the same.

Order Date :- 14.12.2022

C. MANI

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