Smt. Malti Devi vs State Of U P And 4 Others
2022 Latest Caselaw 20327 ALL

Citation : 2022 Latest Caselaw 20327 ALL
Judgement Date : 7 December, 2022

Allahabad High Court

Smt. Malti Devi vs State Of U P And 4 Others on 7 December, 2022

Bench: Manoj Kumar Gupta, Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 25746 of 2022
 

 
Petitioner :- Smt. Malti Devi
 
Respondent :- State Of U P And 4 Others
 
Counsel for Petitioner :- Shri Krishna Mishra,Ajay Mishra
 
Counsel for Respondent :- CSC
 

 
Hon'ble Manoj Kumar Gupta,J.

Hon'ble Jayant Banerji,J.

Sri S.K. Mishra, learned counsel for the petitioner states that the controversy involved in the instant petition is covered by the order passed today in Writ-C No. 23647 of 2022.

In the said writ petition as well, the same notification dated 22.7.2022 was under challenge and the writ petition has been dismissed.

Following the reasoning given in the said judgment, the instant petition also stands dismissed.

Order Date :- 7.12.2022

sfa/

(Jayant Banerji, J) (Manoj Kumar Gupta, J)

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