Wazeer Ahmed vs State Of U.P. And Another
2022 Latest Caselaw 20322 ALL

Citation : 2022 Latest Caselaw 20322 ALL
Judgement Date : 7 December, 2022

Allahabad High Court

Wazeer Ahmed vs State Of U.P. And Another on 7 December, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- APPLICATION U/S 482 No. - 6357 of 2007
 

 
Applicant :- Wazeer Ahmed
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Zafar Abbas
 
Counsel for Opposite Party :- Govt. Advocate,K.D. Tewari,Madan Singh,R.K. Mishra
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Case is taken up in the revised call. None appears either on behalf of the applicant or opposite party no.2. However, learned A.G.A. for the State is present.

In view of the above, this application is dismissed for want of prosecution.

Interim order dated 22.03.2007 stands vacated.

Certify this judgment to the lower Court immediately.

Order Date :- 7.12.2022

MN/-

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