Citation : 2022 Latest Caselaw 19438 ALL
Judgement Date : 1 December, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 88 Case :- APPLICATION U/S 482 No. - 44564 of 2014 Applicant :- Kismat Din And 6 Ors. Opposite Party :- State of U.P. and Another Counsel for Applicant :- S.K. Rajput,R.K. Vaish Counsel for Opposite Party :- Govt. Advocate Hon'ble Syed Aftab Husain Rizvi,J.
Case is taken up in the revised call. None appears either on behalf of the applicants or opposite party no.2. However, learned A.G.A. for the State is present.
It appears that the applicants have no interest in prosecuting the case.
In view of the above, this application is dismissed for want of prosecution.
Interim order dated 10.11.2014 stands vacated.
Certify this judgment to the lower Court immediately.
Order Date :- 1.12.2022
MN/-
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