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Govind Singh vs Kamal Singh And Others
2022 Latest Caselaw 899 ALL

Citation : 2022 Latest Caselaw 899 ALL
Judgement Date : 8 April, 2022

Allahabad High Court
Govind Singh vs Kamal Singh And Others on 8 April, 2022
Bench: J.J. Munir



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- SECOND APPEAL No. - 502 of 2009
 

 
Appellant :- Govind Singh
 
Respondent :- Kamal Singh And Others
 
Counsel for Appellant :- Anil Kumar Aditya,Atul Kumar Singh
 

 
Hon'ble J.J. Munir,J.

This appeal is listed today under Order XLI Rule 11 CPC.

Case called on. No one appears on behalf of the appellant.

This appeal is dismissed for non prosecution.

Let this order be communicated to the Civil Judge (Junior Division), Atrauli, District Aligarh, who passed judgment and decree dated 25.02.2008 in O.S. No. 82 of 2007 through the learned District Judge, Aligarh by the Registrar (Compliance) by Monday.

Order Date :- 8.4.2022

Deepak

 

 

 
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