Vinay Patel vs Sri Sanjay Kumar Barman,The ...
2022 Latest Caselaw 760 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2251 of 2021
 

 
Applicant :- Vinay Patel
 
Opposite Party :- Sri Sanjay Kumar Barman,The Project Manager
 
Counsel for Applicant :- Ajit Dubey,Amit Dubey
 
Counsel for Opposite Party :- Pranjal Mehrotra,Pranjal Mehrotra
 

 
Hon'ble Saral Srivastava,J.

Heard learned counsel for the parties.

A compliance affidavit has been filed by Sri Pranjal Mehrotra, learned counsel for opp. party today in Court, annexing therewith the copy of the letter no.1, dated 05.04.2022 showing the details of payment made to the applicant, which is taken on record.

It is stated that judgment of this Court dated 10.12.2020 passed in Writ-A No.11624 of 2020 has been complied with, which fact is not disputed by the learned counsel for the applicant.

Since the order of Writ Court has been complied with, therefore, contempt notices are discharged.

The contempt application is dismissed and it is consigned to record.

Order Date :- 7.4.2022

NS