Hajee Abadul Razzaque vs Shri Zuber Ahamad Khan
2022 Latest Caselaw 1763 ALL

Citation : 2022 Latest Caselaw 1763 ALL
Judgement Date : 28 April, 2022

Allahabad High Court

Hajee Abadul Razzaque vs Shri Zuber Ahamad Khan on 28 April, 2022

Bench: J.J. Munir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1766 of 2022
 

 
Petitioner :- Hajee Abadul Razzaque
 
Respondent :- Shri Zuber Ahamad Khan
 
Counsel for Petitioner :- Amit Kumar
 

 
Hon'ble J.J. Munir,J.

Perused the report dated 26.04.2022 submitted by the learned Judge, Small Cause Court, Aligarh in compliance with this Courts order dated 01.04.2022. The learned Judge has reported that the suit has been heard in accordance with law and decided vide judgment and decree dated 25.04.2022.

In this view of the matter, no further orders are required to be made in this petition. It is consigned to the records.

Let this order be communicated to the Judge, Small Cause Court, Aligarh through the learned District Judge, Aligarh by the Registrar (Compliance) within 24 hours.

Order Date :- 28.4.2022

Deepak

Download the LatestLaws.com Mobile App