Kusum Pathak vs State Of U.P. Thru. Prin. ...
2022 Latest Caselaw 1130 ALL

Citation : 2022 Latest Caselaw 1130 ALL
Judgement Date : 11 April, 2022

Allahabad High Court

Kusum Pathak vs State Of U.P. Thru. Prin. ... on 11 April, 2022

Bench: Arvind Kumar Mishra-I, Manish Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3730 of 2021
 
Petitioner :- Kusum Pathak
 
Respondent :- State Of U.P. Thru. Prin. Secretary Home Lko.And Ors.
 
Counsel for Petitioner :- Shobh Nath Pandey
 
Counsel for Respondent :- G.A.,Arun Kumar Verma
 

 
Hon'ble Arvind Kumar Mishra-I,J.

Hon'ble Manish Mathur,J.

For orders, see judgment and order of date placed in Criminal Misc. Writ Petition No.28459 of 2021.

Order Date :- 11.4.2022

kvg/-

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