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Amit vs State Of U.P. And Another
2021 Latest Caselaw 8464 ALL

Citation : 2021 Latest Caselaw 8464 ALL
Judgement Date : 22 July, 2021

Allahabad High Court
Amit vs State Of U.P. And Another on 22 July, 2021
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 5664 of 2021
 

 
Petitioner :- Amit
 
Respondent :- State of U.P. and Another
 
Counsel for Petitioner :- Sanjay Kumar Shukla,Deena Nath Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Controversy raised in the present writ petition has already been adjudicated by this Court vide judgment dated 21.6.2021 delivered in writ petition no. 26813 of 2018.

For the reasons recorded therein, this writ petition fails and is dismissed.

Order Date :- 22.7.2021

Ranjeet Sahu

 

 

 
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