Vijay Shanker Tiwari Son Of Late ... vs Vishnu Kumar Pandey Son Of Jagdish ...
2019 Latest Caselaw 1195 ALL

Citation : 2019 Latest Caselaw 1195 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Vijay Shanker Tiwari Son Of Late ... vs Vishnu Kumar Pandey Son Of Jagdish ... on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1460 of 1999
 

 
Appellant :- Vijay Shanker Tiwari Son Of Late Amar Nath Tiwari
 
Respondent :- Vishnu Kumar Pandey Son Of Jagdish Narain And Another
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Aijaz Ahmad Khan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ram Singh and Sri Aijaz Ahmad Khan, learned counsel for the parties have sought adjournment on the ground of illness.

List on 16.4.2019.

Order Date :- 13.3.2019

Mukesh

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