Mohd. Rehan vs Nawab Khushro Irshad And Others
2019 Latest Caselaw 2450 ALL

Citation : 2019 Latest Caselaw 2450 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Mohd. Rehan vs Nawab Khushro Irshad And Others on 3 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 42413 of 2008
 

 
Petitioner :- Mohd. Rehan
 
Respondent :- Nawab Khushro Irshad And Others
 
Counsel for Petitioner :- B.N. Agrawal,Iqbal Ahmad,Sanjay Agrawal
 
Counsel for Respondent :- ,D.K. Srivastava,H.K. Singh,P.K. Srivastava,Pramod Bhardwaj,Vinay Kumar Upadhyay
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Iqbal Ahmad, counsel for the petitioner.

Sri Pramod Bhardwaj counsel for the respondents is present.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.4.2019

skv

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