Ram Prakash & Ors vs State Of U.P.
2018 Latest Caselaw 2889 ALL

Citation : 2018 Latest Caselaw 2889 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Ram Prakash & Ors vs State Of U.P. on 27 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CRIMINAL APPEAL No. - 1539 of 2017
 

 
Appellant :- Ram Prakash & Ors
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Nand Lal Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mukhtar Ahmad,J.

Learned A.G.A. stated that his objection is under preparation.

As prayed, list this appeal after two weeks.

Order Date :- 27.9.2018

M.A.Ansari

Download the LatestLaws.com Mobile App