C/M National Inter College ... vs Joint Director Of Education, ...
2018 Latest Caselaw 2161 ALL

Citation : 2018 Latest Caselaw 2161 ALL
Judgement Date : 24 August, 2018

Allahabad High Court

C/M National Inter College ... vs Joint Director Of Education, ... on 24 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 3597 of 2009
 
Petitioner :- C/M National Inter College Fatehpur, Barabanki Thru Manager
 
Respondent :- Joint Director Of Education, Navam Mandal, Faizabad & Others
 
Counsel for Petitioner :- Neerav Chitravanshi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Due to paucity of time, this case could not be taken up today.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 24.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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