Prema Devi vs State Of U.P. Through Secy. Basic ...
2017 Latest Caselaw 856 ALL

Citation : 2017 Latest Caselaw 856 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Prema Devi vs State Of U.P. Through Secy. Basic ... on 18 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 104 of 2003
 

 
Petitioner :- Prema Devi
 
Respondent :- State Of U.P. Through Secy. Basic Education And Others
 
Counsel for Petitioner :- Sanjay Kumar Yadav,Ripu Daman Shahi
 
Counsel for Respondent :- C.S.C.,G.Beg,Jyotinjay Verma,K.M.Shukla,Neeraj Chaurasiya
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner Sri Sanjay Kumar Yadav has sent illness. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 18.5.2017

psd

(Vivek Chaudhary,J.)

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