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Siya Ram & Another vs State Of U.P.
2016 Latest Caselaw 6203 ALL

Citation : 2016 Latest Caselaw 6203 ALL
Judgement Date : 27 September, 2016

Allahabad High Court
Siya Ram & Another vs State Of U.P. on 27 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3484 of 1999
 

 
Applicant :- Siya Ram & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.N. Sharma,A.K. Sharma
 
Counsel for Opposite Party :- A.G.A.,K.M.Garg
 

 
Hon'ble Naheed Ara Moonis,J.

Counter affidavit filed by the learned A.G.A. is taken on record. 

Let the matter be listed in the next cause list alongwith the record of Contempt Petition No.286 of 1997 (Moti Ram Vs. Rameshwar Dayal and others). In the meantime, the learned counsel for the applicants may file rejoinder affidavit.  It is made clear that no interim order is operating in favour of the applicants. 

Order Date :- 27.9.2016

RU

 

 

 
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