Shri Vinay Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 6158 ALL

Citation : 2016 Latest Caselaw 6158 ALL
Judgement Date : 26 September, 2016

Allahabad High Court

Shri Vinay Kumar vs State Of U.P. And 3 Others on 26 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18425 of 2016
 

 
Petitioner :- Shri Vinay Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Chandra Shekhar,Abhishek Kumar Srivastava,C.S. Srivastava,Sudhanshu Srivastava
 
Counsel for Respondent :- C.S.C.,Arvind Kumar Trivedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner prays for and is granted a week's time to file reply to the supplementary affidavit filed on behalf of respondent no.3.

List this case on 18.10.2016.

Order Date :- 26.9.2016

Download the LatestLaws.com Mobile App