Azmat Ali vs State Of U.P. & Another
2015 Latest Caselaw 3734 ALL

Citation : 2015 Latest Caselaw 3734 ALL
Judgement Date : 2 November, 2015

Allahabad High Court

Azmat Ali vs State Of U.P. & Another on 2 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. No. - 181 of 2015
 

 
Applicant :- Azmat Ali
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Deo Raj Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant is permitted to correct the section in the memo of appeal.

Summon the lower court's record within four weeks.

List after receipt of the lower court's record.

Order Date :- 2.11.2015

Download the LatestLaws.com Mobile App