Citation : 2015 Latest Caselaw 3725 ALL
Judgement Date : 2 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 47174 of 2015 Petitioner :- Daya Shanker Respondent :- Commissioner Vindhyachal Mandal Mirzapur And 3 Others Counsel for Petitioner :- Vibha Srivastava Counsel for Respondent :- C.S.C.,R.B. Yadav,Ratnesh Kumar Srivastava Hon'ble Abhinava Upadhya,J.
Put up tomorrow.
Order Date :- 2.11.2015
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