Bodda @ Ram Adhar vs Upper Commissioner (Second) ...
2015 Latest Caselaw 3723 ALL

Citation : 2015 Latest Caselaw 3723 ALL
Judgement Date : 2 November, 2015

Allahabad High Court

Bodda @ Ram Adhar vs Upper Commissioner (Second) ... on 2 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 46718 of 2015
 

 
Petitioner :- Bodda @ Ram Adhar
 
Respondent :- Upper Commissioner (Second) Alld. Division And 3 Others
 
Counsel for Petitioner :- Devesh Kumar Gupta
 
Counsel for Respondent :- C.S.C.,Diwakar Singh
 

 
Hon'ble Abhinava Upadhya,J.

Put up tomorrow.

Order Date :- 2.11.2015

Lbm/-

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