Gangu Ram Jatav vs Addl. Commissioner Judicial And 9 ...
2015 Latest Caselaw 3717 ALL

Citation : 2015 Latest Caselaw 3717 ALL
Judgement Date : 2 November, 2015

Allahabad High Court

Gangu Ram Jatav vs Addl. Commissioner Judicial And 9 ... on 2 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 45184 of 2015
 

 
Petitioner :- Gangu Ram Jatav
 
Respondent :- Addl. Commissioner Judicial And 9 Others
 
Counsel for Petitioner :- Krishna Mohan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Put up tomorrow.

Order Date :- 2.11.2015

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