Munni Devi And Others vs State Of U.P. And Others
2012 Latest Caselaw 4364 ALL

Citation : 2012 Latest Caselaw 4364 ALL
Judgement Date : 20 September, 2012

Allahabad High Court

Munni Devi And Others vs State Of U.P. And Others on 20 September, 2012

Bench: Arun Tandon, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21781 of 2010
 

 
Petitioner :- Munni Devi And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ajatshatru Pandey,P.K.Dubey
 
Respondent Counsel :- Govt. Advocate,K.S.Ojha
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Counsel for the petitioners states that charge-sheet has already been filed in the matter.

In view of the aforesaid, writ petition has become infructuous. It is dismissed. as infructuous. Interim order, if any, stands discharged.

Order Date :- 20.9.2012

Pkb/

Download the LatestLaws.com Mobile App