About Kabi and Associates

We are a Delhi-based Arbitration Law Chamber exclusively dealing in the niche area of construction arbitration, including claim preparation & documentation, pre-arbitral support, claim settlement, and contract advisory.

About the Opportunity

Kabi and Associates is inviting internship applications from law students in October and November 2025.

Number of Vacancies

2

Mode

In-office.

Roles and Responsibilities

  • Provide necessary support to the team in drafting, reviewing, and finalising pleadings, applications, replies, and other submissions filed before Arbitral Tribunals.
  • Conduct in-depth legal research on issues related to arbitration law, contract law, construction law, and related areas.
  • Support in preparation of case briefs, legal notes, and research memos for internal and external use.
  • Help in maintaining case files, tracker, and database
  • Draft internal use case brief and chronology of events
  • Assist in preparing for arbitral hearings, including briefing and document compilation.
  • Perform any other legal or administrative tasks.
  • Attend client meeting/hearing (subject to confidentiality) and take notes

Eligibility Criteria

  • Currently in penultimate or final year of 3/5 years LL.B.
  • Demonstrated interest in arbitration, infrastructure or commercial laws.
  • Strong legal research and writing skills.
  • Basic proficiency in MS Word, Excel, and other documentation tools.

How to Apply?

Interested students are required to apply through the following Google form given below this post. Internship applications received otherwise shall not be entertained.

Application Deadline

10 September 2025 for seeking an internship in October 2025 and 30 September 2025 for seeking an internship in November 2025.

Location

Delhi.

Click here to Apply.

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