About the Role
Wadhwa & Co. is seeking a highly motivated and academically rigorous Legal Intern to join our Litigation & Dispute Resolution Team.
This role offers substantial exposure to complex legal research, drafting of pleadings, and the strategic underpinnings of active dispute resolution.
Position Overview
- Practice Area: Litigation & Dispute Resolution
- Commencement Date: May 11, 2026, onwards
- Duration: 4–8 weeks
- Location: New Delhi (in-office)
Eligibility
Candidate Requirements:
- Currently enrolled in an LL.B. or Integrated Law program (Penultimate/Final-year students preferred).
- Demonstrated interest and prior internship experience in Litigation.
- Strong proficiency in legal research databases and concise drafting.
- Ability to meet strict deadlines under professional supervision.
Application Process
Interested candidates are invited to submit their updated CV and a brief Cover Letter (optional) to: internship@wadhwalawgroup.com. Subject Line: Urgent Internship Application – Litigation – (Full Name)
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