About Mahima Singh
Seasoned Advocate (Delhi-NCR), specializing in matters of Company Law, Arbitration, IPR, Insolvency & Bankruptcy, Civil and Commercial disputes, Banking & Finance, Labour & Consumer disputes.
Keen focus on helping business grow by simplifying the legal landscape for them and providing them tailor-made legal solutions.
About the Opportunity
Chambers of Mahima Singh is inviting applications for her Delhi office for long-term interns (minimum 6 months). Applicants can expect exposure to arbitration, insolvency, insurance, consumer disputes and builder-homebuyer matters.
Mode
The internship will be fully remote and easy to engage in with regular academic commitments. Excellent research skills are expected.
Eligibility Criteria
3rd Year students and above, especially those who’ve already been taught arbitration and IBC subjects.
How to Apply?
Those interested may send their CV to chambersofmahimasingh@gmail.com.
Application Deadline
4th February 2026.
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