In today’s digital age, a robust information security and data management system is paramount to safeguard against various risks. In line with this, Khaitan & Co, a leading full-service law firm has announced securing the industry-leading, ISO 27001:2013 certification. Data security is a key priority as the firm advises organisations in India and across the world on critical, sensitive and confidential legal matters.
Nilanjan Ghose, Chief Operating Officer, Khaitan & Co said, “The risk of information security breaches has risen tremendously in recent years with rapid technological advancement. This necessitates the adoption of robust information and cybersecurity policies and frameworks to be much more than just a tick-in-the-box exercise. Being consistent in following prescribed processes is the key to staying compliant and digitally secure. The certification reflects the values of transparency and innovation which are central to our firm.”
The ISO 27001:2013 certification provides guidelines for organisational information security standards and information security management practices including the selection, implementation and management of controls taking into consideration the organisation's information security risk environment. The process is completed through a rigorous third-party audit.
The certification shows the firm’s commitment to following international best practices in information security for enhanced data protection. It also helps in:
• Implementation of advanced and efficient security processes and protocols
• Building stronger risk management practices
• Ensuring compliance with globally recognised international standards of information security regulations
• Minimising internal and external threats to a significant extent; robust protection against cyber threats
• Protecting organisations, clients, and other key stakeholders, and their data and information
• Demonstrating foresight to stay ahead of the curve on data and tech security
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