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Punjab Pre-Emption Act, 1913


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Related judgement on Punjab Pre-Emption Act, 1913

Insolvency and Bankruptcy Board of India Vs. Satyanarayan Bankatlal Malu & Ors., 2024 Latest Caselaw 254 SC Jhabbar Singh (D) through Legal Heirs & Ors. Vs. Jagtar Singh S/o. Darshan Singh, 2023 Latest Caselaw 328 SC State of Haryana through Secretary to Government of Haryana Vs. Jai Singh, 2022 Latest Caselaw 297 SC M/S. TVS Motor Company Ltd. Vs. The State of Tamil Nadu and Others [OCTOBER 12, 2018], 2018 Latest Caselaw 763 SC Vijay Singh Vs. Shanti Devi and ANR. [September 08, 2017], 2017 Latest Caselaw 654 SC L.C. Hanumanthappa (Since Dead) Represented By His LRS. Vs. H.B. Shivakumar [August 26, 2015], 2015 Latest Caselaw 561 SC Pirthi Vs. Mohan Singh & Ors, 2011 Latest Caselaw 657 SC G.Sekar Vs. Geetha & Ors. [2009] INSC 741 (15 April 2009), 2009 Latest Caselaw 366 SC Jai Singh & Ors. Vs. Gurmej Singh [2009] INSC 102 (20 January 2009), 2009 Latest Caselaw 96 SC Lachhman Dass Vs. Jagat Ram & Ors [2007] Insc 164 (20 February 2007), 2007 Latest Caselaw 164 SC S.Amarjit Singh Kalra & ANR Vs. Smt. Pramod Gupta [2002] INSC 562 (17 December 2002), 2002 Latest Caselaw 562 SC Jinda Ram Vs. Ram Prakash & ANR [1995] INSC 658 (10 November 1995), 1995 Latest Caselaw 646 SC Karnail Singh Vs. Anil Kumar & ANR [1995] INSC 33 (10 January 1995), 1995 Latest Caselaw 33 SC Ram Chand Vs. Randhir Singh [1994] INSC 514 (5 October 1994), 1994 Latest Caselaw 508 SC Krishna Vs. State of Haryana [1994] INSC 357 (12 July 1994), 1994 Latest Caselaw 352 SC Bhikha Ram Vs. Ram Sarup & Ors [1991] INSC 282 (31 October 1991), 1991 Latest Caselaw 282 SC Darshan Singh & ANR Vs. Ram Pal Singh & ANR [1990] INSC 363 (20 November 1990), 1990 Latest Caselaw 363 SC Kanta Rani C Kanti Devi & ANR Vs. Rama Rani [1988] INSC 35 (8 February 1988), 1988 Latest Caselaw 35 SC Prabhakaran Nair, Vs. State of Tamil Nadu & Ors [1987] INSC 240 (3 September 1987), 1987 Latest Caselaw 239 SC Jagdish & Ors Vs. Nathi Mal Kejriwal & Ors [1986] INSC 217 (24 October 1986), 1986 Latest Caselaw 217 SC Atam Prakash Vs. State of Haryana & Ors [1986] INSC 24 (27 February 1986), 1986 Latest Caselaw 24 SC Zila Singh & Ors Vs. Hazari & Ors [1979] INSC 52 (25 February 1979), 1979 Latest Caselaw 52 SC Munshi & Ors Vs. Richpal & Ors [1977] INSC 60 (17 February 1977), 1977 Latest Caselaw 60 SC Bhagwan Das (Dead) By Lrs. & Ors Vs. Chet Ram [1970] INSC 221 (16 October 1970), 1970 Latest Caselaw 221 SC State of Punjab Vs. Ramjilal & Ors [1970] INSC 212 (12 October 1970), 1970 Latest Caselaw 212 SC Mula & Ors Vs. Godhu & Ors [1969] INSC 205 (28 August 1969), 1969 Latest Caselaw 205 SC Chanan Singh & ANR Vs. Jai Kaur [1969] INSC 173 (11 August 1969), 1969 Latest Caselaw 173 SC Hazari & Ors Vs. Neki & Ors [1968] INSC 14 (25 January 1968), 1968 Latest Caselaw 14 SC Prem Dulari Vs. Raj Kumari [1967] INSC 73 (23 March 1967), 1967 Latest Caselaw 73 SC Shibsankar Nandy Vs. Prabartak Sangha & Ors [1967] INSC 24 (1 February 1967), 1967 Latest Caselaw 24 SC

Click here to view all Supreme Court (SC) Judgements on Punjab Pre-Emption Act, 1913