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Central Provinces and Barer Grants-in-aid to local Bodies (Repeal) Act, 1966


The Central Provinces and Barer Grants-in-aid to local Bodies (Repeal) Act, 1966

Maharashtra Act No. 16 of 1966

mh632

[Dated 26th May, 1966]

For Statement of Objects and Reasons, see Maharashtra Government Gazette, 1966, Part 5, Extraordinary, page 91.

An Act to repeal the Central Provinces and Berar Grants-in-aid to Local Bodies Act, 1939.

Whereas it is expedient to repeal the Central Provinces and Berar Grants-in-aid to Local Bodies Act, 1939: It is hereby enacted in the Seventeenth Year of the Republic of India as follows :-

  1. Short title.- This Act may be called the Central Provinces and Berar-Grants-in-aid to Local Bodies (Repeal) Act, 1966.
  2. Repeal of C. P. and Berar 35 of 1939.- The Central Provinces and Berar Grants-in-aid Local Bodies Act, 1939, is hereby repealed.
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