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Madhya Pradesh General Sales Tax Act, 1958


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Related judgement on Madhya Pradesh General Sales Tax Act, 1958

State of Madhya Pradesh Vs. Lafarge Dealers Association, 2019 Latest Caselaw 548 SC Commissioner of Central Excise New Delhi Vs. M/S Connaught Plaza Restaurant (P) Ltd., New Delhi [November 27, 2012], 2012 Latest Caselaw 672 SC Commissioner of Sales Tax U.P., Lucknow Vs. M/S. Sanjiv Fabrics [2010] INSC 730 (10 September 2010), 2010 Latest Caselaw 664 SC Commissioner of Sales Tax, M.P. Vs. Madhya Bharat Papers Ltd. [2000] INSC 18 (18 January 2000), 2000 Latest Caselaw 18 SC T.V.L. Nilsin Industries Vs. State of Tamil Nadu [1997] INSC 623 (28 July 1997), 1997 Latest Caselaw 539 SC Mohd. Zahoor Vs. C.S.T [1993] INSC 84 (17 February 1993), 1993 Latest Caselaw 83 SC Mukesh Kumar Aggarwal & Ors Vs. State of Madhya Pradesh & Ors [1987] INSC 384 (18 December 1987), 1987 Latest Caselaw 383 SC Vrajlal Manilal and Co. & ANR Vs. State of Madhya Pradesh & ANR [1986] INSC 56 (2 April 1986), 1986 Latest Caselaw 56 SC Filtrco & ANR Vs. Commissioner of Sales Tax, Madhya Pradesh & ANR [1986] INSC 13 (11 February 1986), 1986 Latest Caselaw 13 SC Indo International Industries Vs. Commissioner of Sales Tax, Uttar Pradesh [1981] INSC 77 (25 March 1981), 1981 Latest Caselaw 77 SC Cement Marketing Co. of India Ltd. Vs. Asstt. Commissioner of Sales-Tax, Indore & Ors [1979] INSC 225 (30 October 1979), 1979 Latest Caselaw 225 SC Commissioner of Sales Tax, M.P. Indore & Ors Vs. Radhakrishan & Ors [1978] INSC 202 (6 October 1978), 1978 Latest Caselaw 202 SC Commissioner of Sales-Tax, Madhya Pradesh Vs. M/S. H.M. Esufall, H. M. Abdulali, Siyaganj, Indore [1973] INSC 84 (18 April 1973), 1973 Latest Caselaw 84 SC State of Madhya Pradesh & Ors Vs. Shyama Charan Shukla [1971] INSC 257 (22 September 1971), 1971 Latest Caselaw 257 SC Delhi Cloth and General Mills Co. Ltd. Vs. Commissioner of Sales Tax [1971] INSC 168 (28 July 1971), 1971 Latest Caselaw 168 SC Ganesh Prasad Dixit Vs. Commissioner of Sales Tax, Madhya Pradesh [1969] INSC 21 (3 February 1969), 1969 Latest Caselaw 21 SC Commissioner of Sales Tax, Madhya Pradesh Vs. Jaswant Singh Charan Singh [1967] INSC 40 (23 February 1967), 1967 Latest Caselaw 40 SC Devilal Modi, Proprietor, M/S. Daluram Pannalal Modi Vs. Sales Tax Officer, Ratlam & Ors [1964] INSC 223 (7 October 1964), 1964 Latest Caselaw 223 SC M/S. Daluram Pannalal Modi Vs. The Assistant Commissioner of Sales Tax [1963] INSC 55 (8 March 1963), 1963 Latest Caselaw 55 SC