Rules Regarding Maximum Cost to be Incurred on any Public Reception, Etc
Published vide Notification M.P. Gazette, Part 2, dated 3-3-1978
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- Maximum cost which may be incurred on any public reception, etc.- Subject to the provisions in the budget, the maximum cost which may be incurred by a Council on any public reception, ceremony, entertainment or exhibition shall be as specified in the following Schedule :-
Schedule
| Class of Municipalities | Reception | Ceremony | Entertainment | Exhibition |
| Class I | Rs.2,500 | Rs.1,500 | Rs.2,500 | Rs.5,000 |
| Class II | Rs.1,500 | Rs.800 | Rs.1,500 | Rs.3,000 |
| Class III | Rs.1,000 | Rs.500 | Rs.1,000 | Rs.2,000 |
| Class IV | Rs.800 | Rs.400 | Rs.800 | Rs.1,000 |
Note. - The amount prescribed in this column is in addition to the amount of the actual income, if any, derived from an exhibition.
- Rules to be general.- These rules shall be general for all Municipalities.
