Friday, 24, Apr, 2026
 
 
 
Expand O P Jindal Global University
BARE ACTS

Karnataka Sales Tax Act, 1957


Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

Related judgement on Karnataka Sales Tax Act, 1957

Tata Motors Ltd.Vs. The Deputy Commissioner of Commercial Taxes(SPL) & Anr., 2023 Latest Caselaw 490 SC M/S HIGH RANGE COFFEE CURING PVT.LTD vs. STATE OF KARNATAKA, 2020 Latest Caselaw 118 SC GREAT EASTERN SHIPPING CO. LTD. vs. STATE OF KARNATAKA, 2019 Latest Caselaw 1193 SC M/s. Achal Industries Vs. State of Karnataka, 2019 Latest Caselaw 310 SC Commissioner Central Excise, Bangalore Vs. M/s. United Spirits Ltd. & ANR. [January 05, 2017], 2017 Latest Caselaw 26 SC The Additional Commissioner of Commercial Taxes, Bangalore Vs. Ayili Stone Industries Etc. Etc. [October 18, 2016], 2016 Latest Caselaw 747 SC Larsen & Toubro Vs. Additional Deputy Commissioner of Commercial Taxes & ANR. [September 05, 2016], 2016 Latest Caselaw 638 SC Hindustan Lever Ltd. Vs. State of Karnataka [September 2, 2016], 2016 Latest Caselaw 634 SC Smt. B. Narasamma Vs. Deputy Commissioner Commercial Taxes Karnataka & ANR. [August 11, 2016], 2016 Latest Caselaw 557 SC Deputy Commissioner of Commercial Taxes (Vigilance) Vs. M/s Hindustan Lever Limited [June 30, 2016], 2016 Latest Caselaw 447 SC M/S Ravi Prakash Refineries (P) Ltd. Vs. State of Karnataka [MAY 03, 2016], 2016 Latest Caselaw 334 SC Eveready Industries India Ltd. Vs. State of Karnataka [APRIL 13, 2016], 2016 Latest Caselaw 286 SC State of Karnataka Etc. Vs. M/S Pro Lab & Ors. Etc. [JANUARY 30, 2015], 2015 Latest Caselaw 70 SC M/S. Larsen & Toubro Limited & ANR. Vs. State of Karnataka & ANR. [September 26, 2013], 2013 Latest Caselaw 688 SC State of Karnataka Vs. Azad Coach Builders Pvt. Ltd. & ANR. [2010] INSC 743 (14 September 2010), 2010 Latest Caselaw 677 SC M/S A&G Projects & Technologies Ltd. Vs. State of Karnataka [2008] INSC 2131 (11 December 2008), 2008 Latest Caselaw 119 SC State of Karnataka And Ors Vs. M/S Sri Chamundeswari Sugar Ltd [2008] INSC 602 (8 April 2008), 2008 Latest Caselaw 357 SC Indian Dairy Machinery Co. Ltd. Vs. Assistant Commissioner of Commercial Taxes [2008] INSC 67 (22 January 2008), 2008 Latest Caselaw 67 SC M/S Binani Industries Ltd., Kerala Vs. Assistant Commissioner of Commercial Taxes, Vsi Circle, Ban [2007] Insc 358 (4 April 2007), 2007 Latest Caselaw 286 SC M/S. Kumar Motors, Bareilly Vs. Commissioner of Sales Tax,U.P., Lucknow [2007] Insc 93 (2 February 2007), 2007 Latest Caselaw 93 SC M/S B.G. Shirke Construction Technologies (P) Limited Vs. The Addl. Commissioner of Commercial Taxes [2007] Insc 90 (2 February 2007), 2007 Latest Caselaw 90 SC State of Karnataka & Ors Vs. Balaji Computers & Ors [2006] Insc 916 (7 December 2006), 2006 Latest Caselaw 859 SC M/S. Sunrise Associates Vs. Govt. of Nct of Delhi & Ors [2006] Insc 255 (28 April 2006), 2006 Latest Caselaw 255 SC Sree Balaji Rice Mill, Bellary Vs. State of Karnataka [2005] INSC 210 (31 March 2005), 2005 Latest Caselaw 210 SC M/S Widia (India) Ltd. & Ors Vs. The State of Karnataka & Others [2003] INSC 397 (21 August 2003), 2003 Latest Caselaw 392 SC M/S. Mycon Construction Limited Vs. State of Karnataka & ANR [2002] INSC 262 (7 May 2002), 2002 Latest Caselaw 262 SC 20th Century Finance Corpn. Ltd. & ANR Vs. State of Maharashtra [2000] INSC 306 (9 May 2000), 2000 Latest Caselaw 303 SC Dena Bank Vs. Bhikhabhai Prabhudas Parekh & Co. & Ors [2000] INSC 252 (25 April 2000), 2000 Latest Caselaw 249 SC Dena Bank Vs. Bhikhabhai Prabhudas Parekh & Co. & Ors [2000] INSC 248 (25 April 2000), 2000 Latest Caselaw 245 SC Vasavadatta Cements Vs. State of Karnataka & ANR [1996] INSC 92 (18 January 1996), 1996 Latest Caselaw 90 SC

Click here to view all Supreme Court (SC) Judgements on Karnataka Sales Tax Act, 1957