Thursday, 09, May, 2024
बुशरा बीबी को बड़ी कानूनी राहत, हाईकोर्ट ने दिया इमरान खान वाली जेल में भेजने का आदेश
Pro-Democracy Protests: Hong Kong Court bans protest song Glory to Hong Kong
करोड़ों के घोटाले में 12 साल बाद भी जांच पूरी नहीं, हाईकोर्ट ने कहा-DGP या तो जवाब दें या जुर्माना
Supreme Court to pass order on interim bail to Arvind Kejriwal on May 10
Amid more FIRs against YouTuber Savukku Shankar, Lawyer allges Custodial Torture
'Disrespecting' Judiciary: Akshay Kumar, Arshad Warsi's Jolly LLB 3 in legal trouble, Report
सुप्रीम कोर्ट ने की टिप्पणी: 'बैंककर्मियों को ब्याज मुक्त ऋण के रूप में मिलने वाला लाभ कर योग्य’
Sextortion के आरोपियों को अग्रिम जमानत देने से हाईकोर्ट का इनकार, कहा-ये किसी भी रहम के हकदार नहीं
दरभंगा AIIMS पर सुप्रीम कोर्ट का केंद्र को आदेश; दाखिल करें दूसरी जमीन की रिपोर्ट, 23 जुलाई को अगली सुनवाई
Acid Attack Survivors petition Supreme Court demanding inclusive KYC Guidelines
हाईकोर्ट का अहम फैसला: लंबे समय तक पति से संबंध न बनाना पत्नी की क्रूरता, हाईकोर्ट ने लगाई तलाक पर मुहर
सांसदों-विधायकों की रिहाई के कितने केस को दी गई चुनौती? हाईकोर्ट का सरकार से सवाल
Bank Employees taking interest-free/ concessional loans taxable as perquisite: Supreme Court
Salman Khan residence firing case: High Court allows second post-mortem of Accused who died in Police custody
हाईकोर्ट की अहम टिप्पणी- मुसलमान नहीं कर सकते लिव इन रिलेशनशिप का दावा, उनके रीति-रिवाज नहीं देते इजाजत
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Thursday, 09, May, 2024
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Related judgement on Gujarat Panchayats Act, 1961
M/s. OCL India Ltd. Vs. State of Orissa, 2022 Latest Caselaw 876 SC
New Okhla Industrial Development Vs. Chief Commissioner of Income Tax & Ors. [JULY 02, 2018], 2018 Latest Caselaw 414 SC
MGR Industries Association and ANR. Vs. State of U.P. and Ors. [February 03, 2017], 2017 Latest Caselaw 99 SC
Harijan Paniben Dudabhai Vs. State of Gujarat and others [July 1, 2016], 2016 Latest Caselaw 452 SC
M/S Gujarat Pradesh Panchayat Parishad & Ors Vs. State of Gujarat & Ors [2007] Insc 781 (30 July 2007), 2007 Latest Caselaw 579 SC
Shri Aklu Ram Mahto Vs. Shri Rajendra Mahto [1999] INSC 118 (1 April 1999), 1999 Latest Caselaw 118 SC
Ratilal B. Soni & Ors Vs. State of Gujarat & Ors [1990] INSC 42 (16 February 1990), 1990 Latest Caselaw 42 SC
Patel Iswaerbhai Prahldbhai Vs. Taluka Development Officer & Ors [1983] INSC 9 (28 January 1983), 1983 Latest Caselaw 9 SC
State of Gujarat & Ors Vs. Raman Lal Keshav Lal & Ors [1983] INSC 8 (27 January 1983), 1983 Latest Caselaw 8 SC
State of Gujarat & ANR Vs. Raman Lal Keshav Lal Soni & Ors [1983] INSC 7 (27 January 1983), 1983 Latest Caselaw 7 SC
Khambalia Municilpality & ANR Vs. State of Gujarat [1967] INSC 34 (16 February 1967), 1967 Latest Caselaw 34 SC
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