Saturday, 25, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

अपराधों का शमनीय होना, NI Act, Section 147 ( NI Act, Section 147. Offences to be compoundable )


 

अपराधों का शमनीय होना -- दण्ड प्रक्रिया संहिता, 1973 (1974 का 2) में किसी बात के होते हुए भी, इस अधिनियम के अधीन दण्डनीय प्रत्येक अपराध, शमनीय होगा ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter