Saturday, 25, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

निर्वचन खण्ड, NI Act , Section 3 ( NI Act, Section 3. Interpretation clause )


 

निर्वचन खण्ड -- इस अधिनियम में -

‘‘बैंकर'' -- बैंकर'' के अन्तर्गत बैंकर के तौर पर कार्य करने वाला कोई भी व्यक्ति और कोई भी डाक घर बचत बैंक आता है ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter