Saturday, 25, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

धारा 55 आईपीसी- आजीवन कारावास के दण्डादेश का लघुकरण , IPC Section 55 ( IPC Section 55. Commutation of sentence of imprisonment for life )


 

भारतीय दंड संहिता की धारा 55 के अनुसार, हर मामले में, जिसमें आजीवन 3[कारावास] का दण्डादेश दिया गया हो, अपराधी की सम्मति के बिना भी 4[समुचित सरकार] उस दण्ड को ऐसी अवधि के लिए, जो चौदह वर्ष से अधिक न हो, दोनों में से किसी भांति के कारावास में लघुकॄत कर सकेगी ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter