Monday, 29, Apr, 2024
चुनाव प्रक्रिया दूषित करते हैं अपराधी छवि वाले नेता, हाईकोर्ट की तीखी टिप्पणी
Former IPS officer moves Supreme Court against cancellation of nomination papers as BJP candidate from Birbhum
Uttrakhand Forest Fire issue reaches Supreme Court
हाईकोर्ट के आदेश पर झारखंड के इस शहर में चला बुलडोजर, नक्शा विचलन मामले में 21 भवनों पर होगी कार्रवाई
दिल्ली हाईकोर्ट ने क्यों दी हत्या के दोषी को शादी करने के लिए 2 हफ्ते की पैरोल?
CMs under Scrutiny: Supreme Court to hear Arvind Kejriwal, Hemant Soren's pleas against ED arrest today
Supreme Court Bar Association writes to CJI Chandrachud requesting statues in Court premises
High Court grants murder convict parole for 2 weeks to get married
सुप्रीम कोर्ट परिसर में आखिर किनका स्टैच्यू लगवाने की हुई मांग, CJI चंद्रचूड़ के पास पहुंचा लेटर
गिरफ्तारी के खिलाफ अरविंद केजरीवाल की याचिका पर सुप्रीम कोर्ट में आज सुनवाई
Mahadev betting app case: Actor & fitness influencer Sahil Khan arrested from Chhattisgarh, sent to Police custody
[S. 362 IPC] HC: there has to be an element of force, compulsion or deceitful means or any inducement, which would directly or indirectly force a person to go with the abductors, Read Judgment
HC Enunciates ‘the stage of Section 244 of Code of Criminal Procedure cannot go endlessly’, Read Judgment
HC Opines ‘the factum of second marriage in the lifetime of the first wife is sufficient to hold the husband guilty for the charge under Section 498A of the I.P.C’, Read Judgment
HC: Mere delay in holding the Test Identification Parade by itself cannot be a ground to reject the TIP, Read Judgment
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Monday, 29, Apr, 2024
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Category SideBar
Railways Act, 1989
GSR 852 (E) Corrigendum to GSR 581(E)
Indian Railways (Open Lines) General and Subsidiary Rules
Enhancement of minimum penalty of Rs.50 to Rs. 250 for ticket less travelling
Railway Servants (Hours of Employment) Rules 1961
Indian railways (Open Lines) General ( Second Amendment) Rules 1983
Indian railways (Open Lines) General (Amendment) Rules 1983
Indian Railways Open Line s) General (Third Amendment) Rules 1983
Indian railways (Open Lines) General (Amendment) Rules 1984
Railway Accident (Compensation) Rules 1990
Carriage Of Passengers Suffering From Infectious Or Contagious Diseases Rules, 1990
Cessation Of Responsibility (After The Termination Of Transit) Rules, 1990
Disposal of Consignment Rules, 1990
Manner Of Giving Open Delivery And Prescription Of Partial Delivery Certificate Form Rules, 1990
Passengers (Change Of Names) Rules, 1990
Railways (Extent Of Monetary Liability And Prescription Of Percentage Charge) Rules, 1990
Railways (Manner Of Delivery Of Consignments And Sale Proceeds In The Absence Of Railway Receipt) Rules, 1990
Railways (Prescription Of Infections And Contagious Diseases For Animals) Rules, 1990
Railways (Prescription Of Offensive Goods) Rules, 1990
Railways Rates Tribunal (Procedure) Regulations, 1990
Weighment Of Consignments In Wagon-Load Or Train-Load Rules, 1990
Indian Railways (Open Lines) General ( Amendment) Rules, 1991
Railway Accident (Compensation) Rules 1994
Railway Rates Tribunal (Salaries And Allowance And Conditions Of Service Of Chairman And Members) Rules, 1995
Indian Railways (Open Lines) General ( Amendment) Rules, 1996
Railway Accidents and Untoward Incidents (Compensation) amendment Rules 1997
Passengers (Change of Names) Amendment Rules 1997
Indian Railways (Open Lines) General ( Amendment) Rules, 1998
Railway (Notices Of And Inquiries Into Accidents) Rules, 1998
Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998
Statutory Investigation Into Railway Accidents Rules, 1998
Indian Railways (Open Lines) General ( Amendment) Rules, 1999
Indian Railways (Open Lines) General ( Amendment) Rules, 1999 (2)
Indian Railways (Open Lines) General ( Third Amendment) Rules, 1999
Indian Railways (Open Lines) General ( Fourth Amendment) Rules, 2000
Indian Railways (Open Lines) General ( Second Amendment) Rules, 2000
Indian Railways (Open Lines) General ( Second Amendment) Rules, 2000 (2)
Indian Railways (Open Lines) General ( Third Amendment) Rules, 2000
Railways (Opening for Public Carriage of Passengers) Rules, 2000
Indian Railways (Open Lines) General ( Amendment) Rules, 2002
Indian Railways (Open Lines) General ( Amendment) Rules, 2002 (2)
Railway Passengers (Manner Of Investigation Of Untoward Incidents) Rules, 2003
Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005
Railways (Amendment) Act, 2005
Indian Railways (Open Lines) General ( Second Amendment) Rules, 2006
Indian Railways (Permission for Operators to Move Container Trains on Indian Railways) Rules, 2006
Indian Railways (Open Lines) General ( Amendment) Rules, 2006
Indian Railways (Open Lines) General (Third Amendment) Rules, 2006
Railways (Punitive Charges for Overloading of Wagon) Rules, 2006
Hours of Work and Period of Rest Amendment Rules 2007
Indian Railways (Open Lines) General ( Amendment) Rules, 2007
Indian Railways (Open Lines) General (Second Amendment) Rules, 2007
Railways (Punitive Charges For Overloading Of Wagon) Rules, 2007
Indian Railways (Open Lines) General ( Amendment) Rules, 2008
Indian Railways (Open Lines) General ( Amendment) Rules, 2008(2)
Railways (Amendment) Act, 2008
Indian Railways (Open Lines) General ( Amendment) Rules, 2009
Indian Railways (Open Lines) General ( Amendment) Rules, 2010
Indian Railways (Open Lines) General ( Amendment) Rules, 2011
Indian Railways (Penalties for activities affecting cleanliness at railway premises) Rules, 2012
Rail Land Development Authority (Transaction of Business) Regulations, 2012.
Rail Land Development Authority (Development of Land and Other Works) Regulations, 2012
Railways (Punitive charges for overloading of wagon) Rules, 2012
Indian Railways (Open Lines) General ( Amendment) Rules, 2014
Railways (Amendment) Act, 2014
Indian Railways (Open Lines) General ( Amendment) Rules, 2015
Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 2015
Land Acquisition (Special Railway Projects) Rules, 2016
Railway Accidents and Untoward Incidents (Compensation) amendment Rules 2016
Dedicated Freight Corridor Railway General Rules, 2018
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