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Mussalman Wakf Validating Act, 1930


v

1. Short title 2. Act 6 of 1913 to apply retrospectively The Mussalman Wakf Validating Act, 1930 (32 OF 1930) 775 [25th July, 1930] An Act to give retrospective effect to the Mussalman Wakf Validating Act, 1913. Whereas the Mussalman Wakf Validating Act, 1913, does not apply to wakfs created before its enactment; And whereas it is expedient to validate such wakfs without infringing any rights contrary thereto which may have already accrued or been acquired; It is hereby enacted as follows:— FACT SHEET 6 1. Short title .—This Act may be called The Mussalman Wakf Validating Act, 1930. Object & Reasons6 2. Act 6 of 1913 to apply retrospectively .—The Mussalman Wakf Validating Act, 1913 (6 of 1913), shall be deemed to apply to wakfs created before its commencement: Provided that nothing herein contained shall be deemed in any way to affect any right, title, obligation or liability already acquired, accrued or incurred before the commencement of this Act.

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