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Petroleum (Berar Extension) Repeal Act, 2002 Act


Petroleum (Berar Extension) Repeal Act, 2002 1. Short title. 2. Repeal of Act 23 of 1937. [27th November, 2002] An Act to repeal the Petroleum (Berar Extension) Act, 1937. BE it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:- 1. Short title.-This Act may be called the Petroleum (Berar Extension) Repeal Act, 2002. 2. Repeal of Act 23 of 1937.-The Petroleum (Berar Extension) Act, 1937, is hereby repealed.

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