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Vaccination (Repeal) Act, 2001


Vaccination (Repeal) Act, 2001 1. Short title. 2. Repeal of Act 13 of 1880. [3rd August, 2001] An Act to repeal the Vaccination Act, 1880. BE it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:- 1. Short title. -This Act may be called the Vaccination (Repeal) Act, 2001. 2. Repeal of Act 13 of 1880. -The Vaccination Act, 1880 is hereby repealed.

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