Wednesday, 01, May, 2024
Delhi HC expansion: HC issues notice to Union Ministry and HC Registry on plea seeking more Courtrooms, Chambers and Parking
People who criticise Court vacations don't understand Judges don't have holidays on weekends: Supreme Court
Covishield का मामला सुप्रीम कोर्ट पहुंचा, याचिका में की गई ये मांग
Google layoffs: Most powerful company instilling fear, say sacked employees, appeal in Labour Court
Can’t invoke PMLA against ordinary Citizens: Delhi Court pulls up Enforcement Directorate
महिला वकीलों के लिए मातृत्व अवकाश की मांग, हरियाणा, पंजाब और चंडीगढ़ से जवाब तलब
समीर कुलकर्णी को मिली राहत, सुप्रीम कोर्ट ने ट्रायल कोर्ट की कार्यवाही पर लगाई रोक
Chandigarh firing case: NIA granted 2 days to question Accused
बंदूक के दम पर किया था नाबालिग से रेप, कोर्ट ने आरोपी को 20 साल की कैद के साथ 1.5 लाख का जुर्माना लगाया
‘Supreme Court Law Clerks' Moot Court Competition organised at Supreme Court of India
चाइनीज मांझा बेचने वालों पर क्या ऐक्शन लिया, हाईकोर्ट ने केजरीवाल सरकार और पुलिस से मांगी रिपोर्ट
Delhi HC bars Ashneer Grover from transferring or creating 3rd Party Rights in BharatPe Shares
Cyril Amarchand Mangaldas advises on Godrej Group Family Settlement
Supreme Court to hear review petition against judgement upholding abrogation of Article 370 today
HC junks ‘highly adventurous’ plea for allowing arrested Politicians to campaign virtually
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Wednesday, 01, May, 2024
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Indian Medicine Central Council Act, 1970
Central Council of Indian Medicine (Election of President and Vice President) Regulations, 1971
Indian Medicine Central Council (Election) Rules, 1975
Central Council Of Indian Medicine (General) Regulations 1976
Central Council of Indian Medicine (Inspectors and Visitors ) Regulations, 1977
Practitioners of Indian Medicine (Standards of Professional Conduct, Etiquette and Code of Ethics) Regulations, 1982
SIddha PG 1994
Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003
Indian Medicine Central Council (Amendment) Act, 2003
Indian Medicine Central Council (Permission to existing Medical Colleges) Regulations, 2006
Indian Medicine Central Council (Post Graduate Unani Medical Education) Regulations, 2007
Indian Medicine Central Council (Post Graduate Diploma Courses) Amendment Regulations, 2010
Indian Medicine Central Council (Minimum Standard Requirement of Ayurveda Colleges and attached Hospitals) Regulations, 2012
Indian Medicine Central Council (Post Graduate Ayurveda Education) Amendment Regulations, 2012
Indian Medicine Central Council (Minimum Standard of Education in Indian Medicine)(Amendment) Regulations, 2012
Indian Medicine Central Council (Post Graduate Diploma Courses) Amendment Regulations, 2013
Indian Medicine Central Council (Minimum Standard of Education in Indian Medicine)(Amendment) Regulations, 2013
Indian Medicine Central Council (Minimum Standard Requirement of Siddha Colleges and attached Hospitals) Regulations, 2013
Indian Medicine Central Council (Minimum Standard of Education in Indian Medicine) Amendment Regulations, 2013
Indian Medicine Central Council (Minimum Standard of Education in Indian Medicine) Amendment Regulations, 2013
Indian Medicine Central Council (Minimum Standard Requirement of Unani Colleges and attached Hospitals) Regulations, 2013
Indian Medicine Central Council (Requirements of Minimum Standard for Ayurveda Colleges and attached Hospitals) Amendment Regulations, 2013
Indian Medicine Central Council (Post-Graduate Diploma Course in Unani medicine) Regulations, 2015
Indian Medicine Central Council (PostGraduate Diploma Course in Siddha) Regulations, 2015
Indian Medicine Central Council (PostGraduate Unani Medical Education) Regulations, 2016
Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Unani Colleges and attached Hospitals) Regulations, 2016
Indian Medicine Central Council (Postgraduate Siddha Education) Regulations, 2016
Indian Medicine Central Council (Post Graduate Ayurveda Education) Regulations, 2016
Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Ayurveda Colleges and attached Hospitals) Regulations, 2016
Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Siddha Colleges and attached Hospitals) Regulations, 2016
Central Council of Indian Medicine (Central Register of Indian Medicine) Regulations, 2016
Indian Medicine Central Council (Requirements of Minimum Standards for under-graduate Sowa-Rigpa Colleges and attached Hospitals) Regulations, 2017
Indian Medicine Central Council (Post-graduate Siddha Education) Amendment Regulations, 2018
Indian Medicine Central Council (Post-Graduate Unani Medical Education) Amendment Regulations, 2018
Indian Medicine Central Council (Minimum Standards of Education in Indian Medicine) Amendment Regulations, 2018
Indian Medicine Central Council (Post Graduate Ayurveda Education) Amendment Regulations, 2018
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Indian Medicine Central Council Act, 1970
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भारतीय चिकित्सा केन्द्रीय परिषद् अधिनियम, 1970 in Hindi
Central Council of Indian Medicine (Election of President and Vice President) Regulations, 1971
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