Rice-Milling Industry (Regulation) Repeal Act, 1997 1. Short title. 2. Repeal of Act 21 of 1958. [28th May, 1997] X An Act to repeal the Rice-Milling Industry (Regulation) Act, 1958. BE it enacted by Parliament in the Forty-eighth Year of the Republic of India as follows:- 1. Short title. -This Act may be called the Rice-Milling Industry (Regulation) Repeal Act, 1997. 2. Repeal of Act 21 of 1958. -The Rice-Milling Industry (Regulation) Act, 1958 is hereby repealed.
Friday, 15, May, 2026
- Supreme Court Adopts Fully Virtual Hearings Twice a Week after PM Modi’s Fuel-Saving Appeal
- स्वामी अविमुक्तेश्वरानंद को हाईकोर्ट से बड़ी राहत, अवमानना याचिका की खारिज, कहा- आशुतोष ब्रह्मचारी को अर्जी...
- CfP: Alliance Journal of Corporate and Commercial Law by Alliance University, Bengaluru [Vol IV; Annual Peer Reviewed Journal]: Submit by Aug 31!
- Summer Internship Program 2026 at Billion Connect Private Limited, Hyderabad [Hybrid; 5 – 6 Weeks; Starting from June 8]: Apply Now!
- BREAKING | HC declares Bhojshala site a Temple, says Muslims may seek Alternate Land for Mosque
- Does Audit Under CGST debar Proper Officer from recovering Unpaid, Short-Paid or Erroneously Availed ITC? HC decides
- भोजशाला मंदिर है, कमाल मौला मस्जिद नहीं; हाई कोर्ट में हिंदू पक्ष की बड़ी जीत
- धुरंधर 2' के 'ओए ओए' विवाद पर कोर्ट ने दिए 50 लाख रुपये जमा करने के आदेश, बताया- किन्हें मिलेगी ये रकम
- काले कोट में पैरासाइट?’, फर्जी डिग्री वाले वकीलों पर सुप्रीम कोर्ट सख्त, CJI सूर्यकांत ने जताई चिंता
- No Muslim Husband can't Claim Decree of Declaration of Divorce based on Triple Talaq, Rules HC
- हाईकोर्ट ने लेबर कोर्ट का आदेश किया रद्द:कहा- खुद वकील रखकर दूसरे को रोकना प्राकृतिक न्याय के खिलाफ; अब एम्स अपनी पैरवी वकील से करवा सकता
- Concept of Marriage on Puberty in Muslim Law has No applicability on Live-in Relations, Rules HC
- डिजिटल अरेस्ट कर डेढ़ करोड़ की ठगी के आरोपी को मिली जमानत, एफआईआर में नहीं था नाम
- बरकरार रहेगी कुलदीप सिंह सेंगर की उम्रकैद की सजा, उन्नाव रेप केस में सुप्रीम कोर्ट ने पलटा हाईकोर्ट का आदेश
- 'Thousands in Black Robes with Doubtful Degrees': CJI Surya Kant calls for CBI action against Fake Advocates
