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Exemption of Crops listed in the Annex I of the International Treaty on Plant Genetic Resources for Food and Agriculture (ITPGRFA) from seeking approval of NBA under Section 3 and 4 of the Biological Diversity Act, 2002


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Related judgement on Exemption of Crops listed in the Annex I of the International Treaty on Plant Genetic Resources for Food and Agriculture (ITPGRFA) from seeking approval of NBA under Section 3 and 4 of the Biological Diversity Act, 2002