Monday, 20, Apr, 2026
 
 
 
Expand O P Jindal Global University
BARE ACTS

Category SideBar

BSA Section 76 - Proof of documents by production of certified copies


Such certified copies may be produced in proof of the contents of the public documents or parts of the public documents of which they purport to be copies.

Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

Related judgement on BSA Section 76 - Proof of documents by production of certified copies