Friday, 29, Mar, 2024
Lokayukta can't recommend that an inquiry be entrusted to it only: High Court
Court hands jail terms to 5 bank employees in fraud cases
'ना' कहने पर पेट्रोल डालकर जिंदा जलाने वाले शाहरुख को उम्रकैद, दुमका कांड से हिल गया था देश
Graft Case: Special CBI Court dismisses discharge plea of IAS officer Paramjit Singh
Bombay HC raps State Govt over delay in allotting land for new complex in Bandra
हाईकोर्ट ने MCD को फिर लगाई फटकार, कहा- आपको दिखाना पड़ेगा बाहर का रास्ता
UN Top Court orders Israel to open more land crossings for aid into Gaza
Jailed gangster-politician Mukhtar Ansari dies, Family alleges 'slow poisoning'
रात को फोन पर दूसरे आदमी से बात करती है पत्नी, शिकायत लेकर हाईकोर्ट पहुंचा पति, कोर्ट ने कहा- गुजारा भत्ता तो देना पड़ेगा
Man posing as RAW officer dupes petrol pump owner of Rs 58 Lakh on pretext of settling HC case
दूसरी पत्नी और उसके संबंधियों पर नहीं हो सकता बिगैमी का केस, हाईकोर्ट का बड़ा फैसला
यूट्यूबर एल्विश यादव की बढ़ सकती हैं मुश्किलें, गुरुग्राम कोर्ट ने FIR दर्ज करने का दिया आदेश
No bar to run Government from Jail: Delhi HC rejects plea to remove Arvind Kejriwal from CM's post
Bombay HC grants bail to man held for sexually assaulting ‘friend’ at Mumbai beach in 2021
Bolsonaro asks Brazil Court to return Passport for trip to Israel
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Friday, 29, Mar, 2024
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Motor Vehicles Act, 1988
Maximum Speed Limit
Central Motor Vehicles Rules, 1989
Notification of Maximum Speed Limit, 1989
Driving Licence (Conditions For Exemption) Rules, 1992
Motor Vehicles (Amendment) Act 2000
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Corrigendum to Gazette notification G.S.R. 310(E) dated 16.03.2016 amended rule 96 of Central Motor Vehicles Rules, 1989
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