Friday, 19, Apr, 2024
Woman making reasoned choice to establish physical relation knowing consequences then consent can’t be said to be based on misconception, rules HC, Read Judgement
HC rules that gratification of electors during elections demolishes basic structure of constitution and democracy, Read Judgement
Job Post: Visiting Faculty at NLU Tripura [April 2024]: Submissions on Rolling Basis!
'अनजाने में हुई होगी चूक', रेप पीड़िता के नाम का खुलासा करने वाले मजिस्ट्रेट को सुप्रीम कोर्ट से राहत, हाईकोर्ट का आदेश बरकरार
Online Workshop on Intellectual Property and the Sustainable Development Goals by CNLU Patna [April 28; 11 Am-3 Pm]: Register Now!
CAM advised Collective Newsroom Private Limited in restructuring of BBC’s India operations, establishing new Indian owned entity and acquisition of digital news business
Shardul Amarchand Mangaldas advises on two QIPs aggregating to INR 6,000 Crores
कौमी इंसाफ मोर्चे का धरना उठाने के लिए तैनात रही पुलिस, हाईकोर्ट ने सुरक्षित रखा फैसला
Call for Papers: DME Journal of Law ( Volume 5, Issue 1) No Publication Fee: Submit by 20 May
Supreme Court seeks status of criminal cases against Baba Ramdev in Bihar, Chhattisgarh
Crime can’t be ‘wiped off’ by paying compensation to Victim: High Court
हाईकोर्ट: कोर्ट ने दोषी पिता की सजा रखी बरकरार, अपनी बेटी के साथ करता था दुष्कर्म
Parley 4.0 National Debate Competition by Kanoria School of Law for Women in association with RSHRC: Register by 10th May
HC stresses importance of timely chemical reports in Criminal Trials, urges State to adequately equip Forensic Labs, Read Judgment
HC confirms conviction, sentences Congress MLA Mohammed Moquim to 3 years in Loan Fraud case, Read Judgment
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Motor Vehicles Act, 1988
Maximum Speed Limit
Central Motor Vehicles Rules, 1989
Notification of Maximum Speed Limit, 1989
Driving Licence (Conditions For Exemption) Rules, 1992
Motor Vehicles (Amendment) Act 2000
Central Motor Vehicles (Regulation of Bus Service Between Calcutta and Dhaka) Rules, 2000
Central Motor Vehicles (Regulation of Bus Service Between New Delhi and Lahore) Rules, 2000
Central Motor Vehicles ( 3rd Amendment) Rules, 2002
Central Motor Vehicles (Regulation of Bus Service Between Agartala And Dhaka) Rules, 2002
Central Motor Vehicles (1st Amendment) Rules, 2004
Central Motor Vehicles (Regulation of Bus Service between Amritsar and Lahore) Rules, 2006
Central Motor Vehicles (Regulation of Bus Service between Amritsar and Nankana Sahib) Rules, 2006
Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007
Central Motor Vehicles ( 1st Amendment) Rules, 2009
Central Motor Vehicles (2nd Amendment) Rules, 2009
Central motor vehicles fourth amendment 2012
Central Motor Vehicles (first amendment), 2013
Central Motor Vehicles (Second Amendment), 2013
Central Motor Vehicles (15th Amendment) Rules, 2014
Central Motor Vehicles (14th Amendment) Rules, 2014
Central Motor Vehicles (1st Amendment) Rules, 2014
Central Motor Vehicles(Second Amendment) Rules, 2014
Central Motor Vehicles (third Amendment) Rules, 2014
Central Motor Vehicles (fourth Amendment) Rules, 2014
Central Motor Vehicles (Fifth Amendment) Rules, 2014
Central Motor Vehicles (Fifth Amendment) Rules, 2014 (2)
Central Motor Vehicles ( 7th Amendment) Rules, 2014
Central Motor Vehicles (8th Amendment) Rules, 2014
Central Motor Vehicles ( 9th Amendment) Rules, 2014
Central Motor Vehicles (10th Amendment) Rules, 2014
Central Motor Vehicles (11th Amendment) Rules, 2014
Central Motor Vehicles (12th Amendment) Rules, 2014
Central Motor Vehicles (13th Amendment) Rules, 2014
Central Motor Vehicles (Sixteenth Amendment) Rules, 2014
Central Motor Vehicles (7th Amendment) Rules, 2014 (2)
Central Motor Vehicles (Sixteenth Amendment) Rules, 2015
Central Motor Vehicles (Seventeenth amendment) Rules, 2015
Motor Vehicles (Amendment) Act, 2015
Central Motor Vehicles ( 3rd Amendment) Rules, 2015
Central Motor Vehicles ( fourth Amendment) Rules, 2015
Central Motor Vehicles ( 6th Amendment) Rules, 2015
Central Motor Vehicles ( 7th Amendment) Rules, 2015
Central Motor Vehicles (15th Amendment) Rules, 2015
Central Motor Vehicles ( 13th Amendment) Rules, 2015
Central Motor Vehicles ( 12th Amendment) Rules, 2015
Central Motor Vehicles ( 13th Amendment) Rules, 2015 (2)
Central Motor Vehicles ( 14th Amendment) Rules, 2015 (2)
central Motor vehicles (Fourteenth Amendment) Rules. 2015
Central Motor Vehicles (Fifteenth Amendment) Rules, 2015
Central Motor Vehicles ( 15th Amendment) Rules, 2015
Central Motor Vehicles (Fifteenth Amendment) Rules, 2015 (2)
Central Motor Vehicles ( 15th Amendment) Rules, 2015 (2)
Motor Vehicles (Amendment) Bill, 2016
Central Motor Vehicles (Second Amendment) Rules, 2016
Central Motor Vehicles ( 4th Amendment) Rules, 2016
Central Motor Vehicles (Fifth Amendment) Rules, 2016
Central Motor Vehicles (Sixth Amendment) Rules, 2016
Central Motor Vehicles (Seventh Amendment) Rules, 2016
Corrigendum to Gazette notification G.S.R. 310(E) dated 16.03.2016 amended rule 96 of Central Motor Vehicles Rules, 1989
Central Motor Vehicles (Eight Amendment) Rules, 2016
Central Motor Vehicles (Ninth Amendment) Rules, 2016
Central Motor Vehicles (10th Amendment) Rules, 2016
Central Motor Vehicles (11th Amendment) Rules, 2016
Central Motor Vehicles (Twelfth Amendment) Rules, 2016
Central Motor Vehicles (13th Amendment) Rules, 2016
Central Motor Vehicles (15th Amendment) Rules, 2016
Central Motor Vehicles (14th Amendment) Rules, 2016
Central Motor Vehicles (16th Amendment) Rules, 2016
Central Motor Vehicles (17th Amendment) Rules, 2016
Central Motor Vehicles ( 18th Amendment) Rules, 2016
Central Motor Vehicles (19th Amendment) Rules, 2016
Central Motor Vehicles (Twentieth Amendment) Rules, 2016
Central Motor Vehicles (Twenty-second Amendment) Rules, 2016
Corrigendum to G.S.R 1096(E) dated the 28th November, 2016
Central Motor Vehicles (Third Amendment) Rules, 2016
Corrigendum to G.S.R 1034 (E) dated the 2nd November, 2016
Central Motor Vehicles (First Amendment) Rules, 2017
Central Motor Vehicles (Second Amendment) Rules, 2017
Central Motor Vehicles (4th Amendment) Rules, 2017
Central Motor Vehicles (Fifth Amendment) Rules, 2017
Central Motor Vehicles (Seventh Amendment) Rules, 2017
Central Motor Vehicles (Sixth Amendment) Rules, 2017
Central Motor Vehicles (Eighth Amendment) Rules, 2017
Central Motor Vehicles (Ninth Amendment) Rules, 2017
Central Motor Vehicles ( 10th Amendment) Rules, 2017
Central Motor Vehicles (11th Amendment) Rules, 2017
Central Motor Vehicles (Thirteenth Amendment) Rules, 2017
Central Motor Vehicles ( 12th Amendment) Rules, 2017
Central Motor Vehicles (Sixteenth Amendment) Rules, 2017
Central Motor Vehicles ( 14th Amendment) Rules, 2017
Central Motor Vehicles ( 15th Amendment) Rules, 2017
Central Motor Vehicles (Seventeenth Amendment) Rules, 2017
Central Motor Vehicles (Eighteenth Amendment) Rules, 2017
Motor Vehicles (Driving) Regulations, 2017
Central Motor Vehicles (Fifteenth Amendment) Rules, 2018
Motor Vehicles (Amendment) Act, 2019
Central Motor Vehicles (First Amendment) Rules, 2022
Central Motor Vehicles Second (Amendment) Rules, 2022
Central Motor Vehicles Third (Amendment) Rules, 2022
Central Motor Vehicles Fourth (Amendment) Rules, 2022
Central Motor Vehicles Fifth (Amendment) Rules, 2022
Central Motor Vehicles Sixth (Amendment) Rules, 2022
Central Motor Vehicles seventh (Amendment) Rules, 2022
Central Motor Vehicles Eighth (Amendment) Rules, 2022
Central Motor Vehicle (5th Amendment) Rules, 2022
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