Supreme Court This Week
1. Oath ceremony of newly appointed SC judges will be held on August 30 as per sources.
2. Supreme Court likely to resumes Physical Hearing from September 1.
3. Who would fall under 'creamy layer'?, SC says income can't be sole decider https://www.latestlaws.com/latest-news/who-would-fall-under-creamy-layer-sc-says-income-can-t-be-sole-decider/
4. 122 with ED, 163 with CBI: SC displeased over delay in probe against MPs, MLAshttps://www.latestlaws.com/latest-news/122-with-ed-163-with-cbi-sc-displeased-over-delay-in-probe-against-mps-mlas/
5. Activist writes to CJI seeking Justice for deceased who self-immolated in front of SChttps://www.latestlaws.com/latest-news/activist-writes-to-cji-seeking-justice-for-deceased-who-self-immolated-in-front-of-sc/
6. SC refuses to interfere with HC order, upholds Bail to alleged ISIS member
7. Justice AM Khanwilkar nominated as Chairman of Supreme Court Legal Services Committeehttps://www.latestlaws.com/latest-news/justice-am-khanwilkar-nominates-as-chairman-of-supreme-court-legal-services-committee/
Delhi High Court This Week
1. Against Right to Privacy: Delhi HC issues Notice to Centre on WhatsApp's plea against IT Rules 2021
2. HC intervention has led to complete NDMC quorum, says Petitioner's Lawyerhttps://www.latestlaws.com/latest-news/hc-intervention-has-led-to-complete-ndmc-quorum-says-petitioner-s-lawyer/
Madhya Pradesh High Court This Week
1. The President of India has appointed Advocate Pranay Verma as a Judge of the Madhya Pradesh High Court.
Calcutta High Court This Week
1. The Central Government has notified appointment of five persons as Additional Judges of Calcutta High Court.
Gujarat High Court This Week
1. Central Government has assented to the appointment of Justice Vineet Kothari as Acting Chief Justice of the Gujarat High Court until his retirement on September 2, 2021.
Karnataka High Court This Week
1. Justice Satish Chandra Sharma, the senior-most judge of the Karnataka High Court, has been appointed as the Acting Chief Justice of Karnataka High Court.
Jammu & Kashmir High Court This Week
1. HC cancels FIR against Jammu Journalist, says is attack on press freedom
https://www.latestlaws.com/latest-news/hc-cancels-fir-against-jammu-journalist-says-is-attack-on-press-freedom/
Punjab & Haryana High Court This Week
1. Current duty charge experience to be considered for Promotion: High Court
2. Accused's Right to Speedy Trial can't be deined by multiple filing of Challans: High Court
Madras High Court This Week
1. HC directs Food Safety Department to develop hygiene module for Industry in PIL filed
2. Make mandatory 'Bumper-to-Bumper' Insurance: High Court
https://www.latestlaws.com/latest-news/make-mandatory-bumper-to-bumper-insurance-high-court/
Chhattisgarh High Court This Week
1. Sexual Intercourse or any other act between married couple not rape even if by force: Chhattisgarh High Court
Telangana High Court This Week
1. President appoints Justice Mamidanna Satya Ratna as Acting Chief Justice of Telangana High Court.https://www.latestlaws.com/latest-news/president-appoints-justice-mamidanna-satya-ratna-as-acting-chief-justice-of-telangana-high-court/
Sikkim High Court This Week
1. The President of India has appointed Smt. Justice Meenakshi Madan Rai as Acting Chief Justice of the Sikkim High Court.
Miscellaneous News This Week
1. Court restrains Indian Olympic Association's ethics commission from inquiring its Chiefhttps://www.latestlaws.com/latest-news/court-restrains-indian-olympic-association-s-ethics-commission-from-inquiring-its-chief/
2. 84-days gap in Covishield vaccine doses based on efficacy: Centre submits in High Courthttps://www.latestlaws.com/latest-news/84-days-gap-in-covishield-vaccine-doses-based-on-efficacy-centre-submits-in-high-court/
3. Uttar Pradesh Court allows two women in relationship to live-in together
4. Physical presence mandatory for Couple seeking Marriage registration: Delhi Govt to HC
5. The Saket Bar Association, Delhi has urged to the Chief Justice N.V. Ramana for seeking exemption from Toll tax across the Country.
6. NHRC Core Group meeting of experts expresses serious concerns over the slow pace of reforms in the Criminal Justice System to ensure speedy justicehttps://www.latestlaws.com/latest-news/nhrc-core-group-meeting-of-experts-expresses-serious-concerns-over-the-slow-pace-of-reforms-in-the-criminal-justice-system-to-ensure-speedy-justice/
International News This Week
1. US Supreme Court allows revival of Trump’s ‘remain in Mexico’ asylum Policy, Biden Admin says will challenge Rulinghttps://www.latestlaws.com/international-news/us-supreme-court-allows-revival-of-trump-s-remain-in-mexico-asylum-policy-biden-admin-says-will-challenge-ruling/
2. Chinese Supreme Court terms overtime practice of 996 as 'illegal', issues Guidelines in collab with HR Ministry
3. Hong Kong Court grants bail to student charged under draconian Security Law
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