The President of India has appointed Advocate Pranay Verma as a Judge of the Madhya Pradesh High Court.
The notification issued by the Ministry of Law and Justice notifies that -
“In exercise of the power conferred by clause (1) of Article 217 of the Constitution of India, the President is pleased to appoint Shri Pranay Verma to be a Judge of the Madhya Pradesh High Court with effect from the date he assumes charge of his office.”
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